Finance Company Limited vs Md Jamirulhaque And Ors
2025 Latest Caselaw 1119 Cal/2

Calcutta High Court

Finance Company Limited vs Md Jamirulhaque And Ors on 14 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 3
                                  ORDER SHEET
                                   EC/222/2022
                                IA NO: GA/1/2022
                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                    M/S CHOLAMANDALAM INVESTMENT AND
                         FINANCE COMPANY LIMITED
                                   VS
                         MD JAMIRULHAQUE AND ORS


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR

Date: 14th August, 2025.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Tutul Das Singh, Adv.

Mr. Amar Singh, Adv.

Mr. Pranit Biswas, Adv.

Ms. Subharchita Mukherjee, Adv.

. . .for the petitioner.

Mr. Lal Ratan Mondal, Adv.

. . .for the judgment debtors.

The Court: EC No. 222 of 2022 is disposed of, upon recording settlement

and discharge of the award as per the settlement arrived at between the parties.

The terms of settlement are taken on record.

The connected application is also disposed of.

Interim order, if any, stands vacated.

(SHAMPA SARKAR, J.) SP/