Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy
2025 Latest Caselaw 1088 Cal/2

Calcutta High Court

Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy on 12 August, 2025

OD-7
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/65/2024

                                IA NO: GA/1/2025

                  ROOP SHRINGAR SAREES PRIVATE LIMITED
                                  VS
                         SUDHIR KUMAR SATPATHY


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 12th August, 2025

Appearance:

Mr. Debdut Mukherjee, Adv. Ms. Nairanjana Ghosh, Adv.

Ms. Piyashi Jajoo, Adv. ...for the petitioner/decree-holder/plaintiff

Mr. Suman Dutt,Sr. Adv. Mr. A. P. Agarwalla, Ar. Adv.

Mr. Mohit Gupta, Adv.

Mr. Jit Roy, Adv.

Ms. Suparna Das, Adv.

...for the judgment-debtor

The Court:- Learned Advocates for the parties have concluded their

submissions on GA/1/2025.

As the hearing is concluded; let this matter appear "For Orders" on 3 rd

September, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)