Corporation Limited vs Central Board Of Trustees Epfo
2025 Latest Caselaw 1078 Cal/2

Calcutta High Court

Corporation Limited vs Central Board Of Trustees Epfo on 12 August, 2025

OD-5
                                      WPO/1222/2023

                          IN THE HIGH COURT AT CALCUTTA
                             Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE


                                             WEST BENGAL SWAROJGAR
                                             CORPORATION LIMITED

                                                      -VERSUS-

                                             CENTRAL BOARD OF TRUSTEES EPFO
                                             AND ORS.
    BEFORE:
    The Hon'ble JUSTICE SHAMPA DUTT (PAUL)
    Date : 12th August, 2025.
                                                                                   Appearance:
                                                                     Mr. Sudarsan Roy, Adv.
                                                                         Mr. Aziz Amin, Adv.
                                                                Mr. Diptarko Majumdar, Adv.
                                                                        .... for the petitioner.

                                                               Mr. Shiv Chandra Prasad, Adv.
                                                                      ...for the P F Authority.

                                                               Mr. Asim Kumar Ganguly, Adv.
                                                                  Ms. Srijani Mukherjee, Adv.
                                                                               ...for the State.

                                                                     Mr. Pratik Majumdar, Adv.
                                                                        Mr. Snehasish Dey, Adv.
                                                                 ...for the respondent no.4 & 5.

The Court: An accommodation is sought for praying for extension of time

to file affidavits as directed by this Court's order dated 26 th June, 2025.

Let affidavit-in-opposition be filed by 29 th August, 2025; reply thereto, if

any, be filed by 19th September, 2025.

Matter to appear on 11th November, 2025 for final hearing. Parties to file

their respective written notes along with judgments relied upon, if any.

(SHAMPA DUTT (PAUL), J.) A.Sadhukhan