New Life Laboratories Private Limited vs Apriway Healthcare Private Limited
2025 Latest Caselaw 1064 Cal/2

Calcutta High Court

New Life Laboratories Private Limited vs Apriway Healthcare Private Limited on 11 August, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-1
                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Commercial Appellate Jurisdiction
                            ORIGINAL SIDE

                           TEMPAPO-IPD/4/2025
                                   WITH
                              IP-COM/22/2024
                             IA NO. GA/1/2025

                 NEW LIFE LABORATORIES PRIVATE LIMITED
                                VERSUS
                  APRIWAY HEALTHCARE PRIVATE LIMITED

   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                  AND
   The Hon'ble JUSTICE OM NARAYAN RAI
   Date : 11th August, 2025.
                                                                        Appearance:
                                             Mr. Rudraman Bhattacharya, Sr. Adv.
                                                          Mr. Akash Munshi, Adv.
                                                          Mr. Siddharth Das, Adv.
                                                           Mr. Harsh Tiwary, Adv.
                                                     Mr. Siddharth Banerjee, Adv.
                                                          Mr. Souvik Kundu, Adv.
                                                           Mr. Abir Debnath, Adv.
                                                                ...for the appellant

                                                   Mr. Ranjan Bachawat, Sr. Adv.
                                                   Mr .Sayan Roychowdhury, Adv.
                                                            Mr. Tanmoy Roy, Adv.
                                                          Mr. Rahul Vidhani, Adv.
                                                              ...for the respondent

                          Dictated by Arijit Banerjee, J.

The Court: This appeal is directed against a judgment and order

dated April 29, 2025.

Mr. Bhattacharya, learned Senior Counsel representing the

appellant/plaintiff, begins his argument but does not conclude.

List the matter once again on August 18, 2025.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.) R.Bhar