Shakambhari Ispat And Power Pvt Ltd vs Birat Chandra Dagara
2025 Latest Caselaw 1062 Cal/2

Calcutta High Court

Shakambhari Ispat And Power Pvt Ltd vs Birat Chandra Dagara on 11 August, 2025

Author: Soumen Sen

Bench: Soumen Sen

OD-4
                        IN THE HIGH COURT AT CALCUTTA
                           Commercial Appellate Division
                                 ORIGINAL SIDE

                              IA NO. GA-COM/2/2025
                                       WITH
                                CS-COM/565/2024
                                In AO-COM/2/2025

                    SHAKAMBHARI ISPAT AND POWER PVT LTD.
                                    Vs.
                          BIRAT CHANDRA DAGARA

  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN
             AND
  The Hon'ble JUSTICE BISWAROOP CHOWDHURY
  Date : 11th August, 2025
                                                                                Appearance:
                                                              Ms. Sanchari Chakraborty, Adv.
                                                              Ms. Akanksha Chowdhury, Adv.
                                                                         ... for the appellant.




       1.

This is an application for correction of a typographical error in

paragraph 18 of the order passed by this Bench on 6 th January, 2025.

2. It is submitted that the application for judgment upon admission and

injunction was heard and dismissed on merits. However, in an order

we have recorded it as 'CAV'.

3. We recollect that the word 'CAV' was mentioned in the said order

apropos to the submission made on behalf of the parties. However, as

the record would speak that the application was dismissed on merits,

accordingly, the words "made CAV" shall stand deleted and replaced

by 'dismissed' and following such correction in the next sentence the

word 'decided' should be replaced by 're-hear'.

4. Let these corrections be incorporated in the order dated 6 th January,

2025.

5. The application, IA No. GA-COM/2/2025 stands disposed of.

(SOUMEN SEN, J.)

(BISWAROOP CHOWDHURY, J.) mg