Shiladitya Banerjee And Ors vs The State Of West Bengal
2025 Latest Caselaw 1023 Cal/2

Calcutta High Court

Shiladitya Banerjee And Ors vs The State Of West Bengal on 7 August, 2025

OD-4
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                               EC/7/2025
                      SHILADITYA BANERJEE AND ORS
                                   VS
                       THE STATE OF WEST BENGAL
    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 7th August, 2025

Appearance:

Mr. Arindam Mandal, Adv.

Ms. Noelle Banerjee, Adv.

Ms. Swagata Ghosh, Adv.

..for the state.

Mr. Pramit Bag, Bar-at-Law

The Court:-Learned advocates for the decree holders are present.

It is submitted by the learned advocate for the judgment debtor, State

of West Bengal that the Special Leave petition which is filed before the

Hon'ble Apex Court is due to appear on 11th August, 2025.

Let this matter appear on 19.8.2025.

(BISWAROOP CHOWDHURY, J.)

Arsad