Smt. Madhuchanda Sirkar And Ors vs Sri Mrinal Kanti Sirkar
2025 Latest Caselaw 2261 Cal/2

Calcutta High Court

Smt. Madhuchanda Sirkar And Ors vs Sri Mrinal Kanti Sirkar on 23 April, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIP-153 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE Ordinary Original Civil Jurisdiction

IA NO. GA/3/2024 In EC/237/2014 SMT. MADHUCHANDA SIRKAR AND ORS Vs SRI MRINAL KANTI SIRKAR

Before:

The Hon'ble Justice RAVI KRISHAN KAPUR Date: 23rd April 2025

Appearance:

Mr. Rohit Banerjee, Adv.

Mr. Arindam Paul, Adv.

...for award holder.

The Court: None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf even in the second call.

The award holder is represented and submits that certain subsequent events

have to be brought on record.

In view of the above, let this matter appear in the monthly list of May, 2025.

(RAVI KRISHAN KAPUR, J.)

SK.