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Raja Tarafdar And Another vs Sk. Md Ashraf And Others
2025 Latest Caselaw 2076 Cal/2

Citation : 2025 Latest Caselaw 2076 Cal/2
Judgement Date : 3 April, 2025

Calcutta High Court

Raja Tarafdar And Another vs Sk. Md Ashraf And Others on 3 April, 2025

OCD-5

                             ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                       COMMERCIAL DIVISION
                           ORIGINAL SIDE

                           CS-COM/738/2024
                         IA No. GA-COM/5/2025

                    RAJA TARAFDAR AND ANOTHER
                                -VS-
                     SK. MD ASHRAF AND OTHERS

 BEFORE:
 The Hon'ble JUSTICE KRISHNA RAO
 Date: April 3, 2025.
                                                                 Appearance :
                                                     Mr. Rohit Banerjee, Adv.
                                                Mr. Asif Sohail Tarafdar, Adv.
                                                           ...for the plaintiffs

                                                       Mr. Anirban Kar, Adv.
                                                       Mr. Md. Hashim, Adv.
                                                Mr. Munshi Ashiq Elahi, Adv.
                                               Ms. Vedatri Bhattacharya, Adv.
                                                       Ms. Snigdha Das, Adv.
                                                      Mr. Rohit Mahato, Adv.
                                                         ...for the defendants

        1.

Mr. Rohit Banerjee, learned Advocate, is appearing for the

plaintiffs.

2. Mr. Anirban Kar, learned Advocate, is appearing for the

defendants.

3. The plaintiffs have filed an application being GA-COM/5/2025

under Order XIIIA of the Code of Civil Procedure, 1908 for

summary judgment.

4. Both the parties have filed their affidavits. Let the same be

kept with the record.

5. Counsel for the plaintiffs has argued the matter at length and

prays for time.

6. Accordingly, the case is adjourned.

7. Let the matter appear on 24th April, 2025 at 2:00 pm.

(KRISHNA RAO, J.)

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