Mahinuddin Khan vs Dipendra Narayan Roy & Ors
2024 Latest Caselaw 4576 Cal

Citation : 2024 Latest Caselaw 4576 Cal
Judgement Date : 5 September, 2024

Calcutta High Court (Appellete Side)

Mahinuddin Khan vs Dipendra Narayan Roy & Ors on 5 September, 2024

Author: Amrita Sinha

Bench: Amrita Sinha

    44
05.09.2024
Court No. 14
   AGM


                              In The High Court At Calcutta
                                 Special Civil Jurisdiction
                                      Appellate Side


                                 C.P.A.N. 1114 of 2023
                                           in
                                 W.P.A. 28623 of 2022

                                   Mahinuddin Khan
                                        -versus
                              Dipendra Narayan Roy & Ors.


                           Mr. Tanoy Chakraborty,
                           Mr. Chhandak Dutta.
                                       ...For the Petitioner.

                           Mr. Gopal Chandra Das,
                           Ms. Ananya Das.
                                       ...For the Municipality.

                           Mr. R. N. Chakraborty.
                           Mr. R. Sinha.
                                      ... For the Private respondent.

Perused the judgment dated 28th August, 2024 passed by the Hon'ble Division Bench in MAT 1620 of 2024, CAN 1 of 2024 (Sk. Samsad Hossain Warsi & Anr. -vs- Mahinuddin Khan & Ors.).

In view of the order passed by the Hon'ble Division Bench, the contempt application stands disposed of.

Urgent photostat certified copy of this order be supplied to the parties, if applied for, as early as possible.

( Amrita Sinha, J.)