Srabani Sardar @ Sraboni Sardar & Anr vs The State Of West Bengal
2024 Latest Caselaw 4475 Cal

Calcutta High Court (Appellete Side)

Srabani Sardar @ Sraboni Sardar & Anr vs The State Of West Bengal on 2 September, 2024

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

02.09.2024 Serial no. 30-31 CT.-35 [G.S.D]

CRA (SB) 17 of 2023

Srabani Sardar @ Sraboni Sardar & Anr.

-vs-

The State of West Bengal With CRA (SB) 44 of 2023

Lakshmi Mondal @ Lakshi Mondal & Anr.

-vs-

The State of West Bengal

... ... Appellants Mr. Arnab Sinha Mr. Amartya Basu Ms. Asama Biswas ... for the Appellants Ms. Sreyashee Biswas Ms. Eshita Dutta ... for the State

Hearing Concluded.

Judgment sands Reserved.

Parties to act on a server copy of this order duly

collected from the official website of the Hon'ble High Court,

Calcutta.

(Tirthankar Ghosh, J.)