Puja Lohia vs Tanay Agarwal
2024 Latest Caselaw 2963 Cal/2

Calcutta High Court

Puja Lohia vs Tanay Agarwal on 19 September, 2024

OD-7 & 8
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                            IA No. GA/1/2024
                             In CS/181/2023

                              PUJA LOHIA
                                 -VS-
                            TANAY AGARWAL

                                     &

                            IA No. GA/1/2024
                             In CS/182/2023

                            USHA DEVI LOHIA
                                 -VS-
                            TANAY AGARWAL


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : September 19, 2024.

Appearance:

Mr. Rajarshi Dutta, Adv.

Ms. Priyanka Agarwal, Adv.

Ms. Vedika Sureka, Adv.

...for the plaintiffs

Mr. Varun Kothari, Adv.

Mr. Nikunj Berlia, Adv.

Ms. Mosarat Reyaz, Adv.

Mr. Sandip Manna, Adv.

...for the defendant

The Court: Mr. Rajarshi Dutta, learned Counsel, is appearing for the

plaintiffs.

Mr. Varun Kothari, learned Counsel, is appearing for the defendant.

Counsel for the plaintiffs in support of his submission has relied

upon two judgments with regard to the limitation.

Counsel for the defendant prays for time to go through the

judgments and make appropriate submission.

In view of the submission made by the counsel for the defendant, the

case is adjourned.

Let the matter appear on 7th November, 2024.

(KRISHNA RAO, J.)

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