Principal Commissioner Of Income Tax 1 ... vs Bothra Shipping Services Pvt Ltd
2024 Latest Caselaw 2929 Cal/2

Calcutta High Court

Principal Commissioner Of Income Tax 1 ... vs Bothra Shipping Services Pvt Ltd on 13 September, 2024

Author: Hiranmay Bhattacharyya

Bench: T.S Sivagnanam, Hiranmay Bhattacharyya

od-5 & 6

                        IN THE HIGH COURT AT CALCUTTA
                       SPECIAL JURISDICTION (INCOME TAX)
                                 ORIGINAL SIDE

                                  ITAT/85/2024
                                IA NO: GA/2/2024
                PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA
                                       VS
                        BOTHRA SHIPPING SERVICES PVT LTD.

                                  ITAT/86/2024
                                IA NO: GA/2/2024
                PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA
                                       VS
                        BOTHRA SHIPPING SERVICES PVT LTD.


BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
             -A N D-
HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
DATE : September 13, 2024.
                                                                           Appearance :
                                                                   Mr. Tilak Mitra, Adv.
                                                        Mr. Soumen Bhattacharjee, Adv.
                                                                        ...for appellant.
                                                               Mr. J.P.Khaitan, Sr. Adv.
                                                               Ms. Arati Agarwal, Adv.
                                                               Ms. Rosy Banerjee, Adv.
                                                                       ...for respondent

The Court :- We have heard the submissions of the learned Counsel for

both sides.

Judgment reserved.

(T.S. SIVAGNANAM) CHIEF JUSTICE

(HIRANMAY BHATTACHARYYA, J.)

pkd/GH