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Somal Pipes Pvt. Ltd vs Coal India Limited And Ors
2024 Latest Caselaw 2820 Cal/2

Citation : 2024 Latest Caselaw 2820 Cal/2
Judgement Date : 3 September, 2024

Calcutta High Court

Somal Pipes Pvt. Ltd vs Coal India Limited And Ors on 3 September, 2024

OD-1
                                 WPO/293/2019

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                                        SOMAL PIPES PVT. LTD.

                                                  -VERSUS-

                                        COAL INDIA LIMITED AND ORS.

      BEFORE:
      The Hon'ble JUSTICE SUBHENDU SAMANTA

Date : 3rd September, 2024.

Appearance:

Mr. Siddhartha Mitra, Sr. Adv.

Mr. H. Hossain, Adv.

Ms. Reshmi Hossain, Adv. Mr. Diptomay Talukdar, Adv.

Ms. Mohua Biswas, Adv. Ms. Antora Dey, Adv.

.... for the petitioner.

Mr. Debnath Ghosh, Adv. Mr. Biswaroop Mukherjee, Adv.

Mr. Abir Debnath, Adv. Mr. N. Banerjee, Adv.

Mr. P. Basu, Adv.

Mr. S. Prasad, Adv.

...for the ECL.

The Court: Argument on behalf of the parties is heard at length.

Let this matter be fixed on 20th September, 2024 at 2.00 P.M. for

further submission of some judgments by the petitioner.

(SUBHENDU SAMANTA, J.)

dg.

 
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