Citation : 2024 Latest Caselaw 5193 Cal
Judgement Date : 7 October, 2024
891-904
07-10-2024
(ct. no.28)
debajyoti
CRM (DB) 173 of 2024
(Under RC-03A/2022)
In the matter of : Dr. Subires Bhattacharya @ Subiresh
Bhattacharjee
.... Petitioner.
CRM (DB) 427 of 2024
(Under RC-03A/2022)
In the matter of : Ashok Kumar Saha
.... Petitioner.
CRM (DB) 467 of 2024
(Under RC-03A/2022)
In the matter of : Kalyanmoy Ganguly
.... Petitioner.
CRM (DB) 481 of 2024
(Under RC-03A/2022)
In the matter of : Koushik Ghosh
.... Petitioner.
CRM (DB) 248 of 2024
(Under RC-03A/2022)
In the matter of : Sk. Ali Imam & Anr.
.... Petitioners.
CRM (DB) 823 of 2024
(Under RC-03A/2022)
In the matter of : Santi Prasad Sinha
.... Petitioner.
CRM (DB) 2564 of 2024
(Under RC-03A/2022)
In the matter of : Subrata Samanta Roy @ Babu
.... Petitioner.
Signed By :
DEBAJYOTI DAS
High Court of
Calcutta
7 th of October
2024 08:04:12
PM
2
CRM (DB) 2562 of 2024
(Under RC-02A/2022)
In the matter of : Subrata Samanta Roy @ Babu
.... Petitioner.
CRM (DB) 818 of 2024
(Under RC-04A/2022)
In the matter of : Santi Prasad Sinha
.... Petitioner.
CRM (DB) 583 of 2024
(Under RC-05A/2022)
In the matter of : Partha Chatterjee
.... Petitioner.
CRM (DB) 172 of 2024
(Under RC-05A/2022)
In the matter of : Dr. Subires Bhattacharya @ Subiresh
Bhattacharjee
.... Petitioner.
CRM (DB) 418 of 2024
(Under RC-05A/2022)
In the matter of : Ashok Kumar Saha
.... Petitioner.
CRM (DB) 822 of 2024
(Under RC-05A/2022)
In the matter of : Santi Prasad Sinha
.... Petitioner.
CRM (DB) 2543 of 2024
(Under RC-05A/2022)
In the matter of : Chandan Mondal @ Ranjan
.... Petitioner.
Mr. Sandipan Ganguly, Sr. Adv.,
Mrs. Manaswita Mukherjee
... For the Petitioners in CRM (DB)/173/24, CRM
(DB)/467/24 & CRM (DB)/172/24.
Signed By :
DEBAJYOTI DAS
High Court of
Calcutta
7 th of October
2024 08:04:12
PM
3
Mr. Rajat Sinha Roy,
Mr. Surajit Basu
... For the Petitioner in CRM (DB)/427/24.
Mr. Anirban Guhathakrta,
Mr. Sujan Chatterjee,
Mrs. Nayana Mitter,
Mr. Souparna Sinha,
Mr. Rohan Bavishi,
Mr. Debdoot Bhattacharyya
... For the Petitioners in CRM (DB)/481/24, CRM
(DB)/248/24, CRM (DB)/2564/24, CRM (DB)/
2562/24, CRM (DB)/2543/24.
Mr. Milon Mukherjee, Sr. Adv.,
Mr. Biswajit Manna,
Mr. Subhadeep Ghosh
... For the Petitioners in CRM (DB)/823/24, CRM
(DB)/818/24 & CRM (DB)/822/24.
Mr. Milon Mukherjee, Sr. Adv.,
Mr. Sandipan Ganguly, Sr. Adv.,
Mr. Ayan Poddar,
Ms. Manaswita Mukherjee,
Mr. Soham Dutta
... For the Petitioner in CRM (DB)/583/24.
.
Mr. Sekhar Kumar Bose, Sr. Adv.,
Mr. Rajat Sinha Roy,
Mr. Surajit Basu
... For the Petitioners in CRM (DB)/418/24.
Mr. Dhiraj Trivedi, learned DSGI,
Mr. Amajit De, Special PP, CBI,
Mr. Arijit Majumdar,
Ms. Supriti Sarkhel
... For C.B.I. in all the matters.
Dictated by Arijit Banerjee, J.
Hearing is concluded. Judgment is reserved.
(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)
Signed By :
DEBAJYOTI DAS High Court of Calcutta 7 th of October 2024 08:04:12 PM
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