Citation : 2024 Latest Caselaw 3142 Cal/2
Judgement Date : 4 November, 2024
IN THE HIGH COURT AT CALCUTTA In appeal from its ORDINARY ORIGINAL CIVIL JURISDICTION CIVIL APPELLATE JURISDICTION (Commercial Division)
IA No: GA-Com 1 of 2023 EC No. 61 of 2023 Celica Motocorp Pvt. Ltd. (formerly known as D. J. Tradecom Pvt. Ltd.) & Anr.
Versus Samiran Gain
AP-Com No. 31 of 2024 Samiran Gain Versus Celica Motocorp Pvt. Ltd. & Anr.
CC-Com No. 3 of 2024 Celica Motocorp Pvt. Ltd. (formerly known as D. J. Tradecom Pvt. Ltd.) & Anr.
Versus Samiran Gain
Before:
The Hon'ble Justice RAVI KRISHAN KAPUR Date: 4th November 2024
Appearance:
Mr. Subhasish Sengupta, Advocate Mr. Paritosh Sinha, Advocate
The Court: The Calculation Sheet prepared in terms of the
earlier order of Court be kept with the records.
The judgment-debtor seeks an adjournment to take
instructions in the matter.
Let this matter appear on 13th November 2024.
(RAVI KRISHAN KAPUR, J.)
R. Bose
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