(Formerly Known As D. J. Tradecom Pvt. ... vs Samiran Gain
2024 Latest Caselaw 3139 Cal/2

Calcutta High Court

(Formerly Known As D. J. Tradecom Pvt. ... vs Samiran Gain on 4 November, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

IN THE HIGH COURT AT CALCUTTA In appeal from its ORDINARY ORIGINAL CIVIL JURISDICTION CIVIL APPELLATE JURISDICTION (Commercial Division)

IA No: GA-Com 1 of 2023 EC No. 61 of 2023 Celica Motocorp Pvt. Ltd. (formerly known as D. J. Tradecom Pvt. Ltd.) & Anr.

Versus Samiran Gain

AP-Com No. 31 of 2024 Samiran Gain Versus Celica Motocorp Pvt. Ltd. & Anr.

CC-Com No. 3 of 2024 Celica Motocorp Pvt. Ltd. (formerly known as D. J. Tradecom Pvt. Ltd.) & Anr.

Versus Samiran Gain

Before:

The Hon'ble Justice RAVI KRISHAN KAPUR Date: 4th November 2024

Appearance:

Mr. Subhasish Sengupta, Advocate Mr. Paritosh Sinha, Advocate

The Court: The Calculation Sheet prepared in terms of the

earlier order of Court be kept with the records.

The judgment-debtor seeks an adjournment to take

instructions in the matter.

Let this matter appear on 13th November 2024.

(RAVI KRISHAN KAPUR, J.)

R. Bose