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Orhan Shipping Private Limited vs Kaushal Power And Steel Private Limited
2024 Latest Caselaw 2005 Cal/2

Citation : 2024 Latest Caselaw 2005 Cal/2
Judgement Date : 22 May, 2024

Calcutta High Court

Orhan Shipping Private Limited vs Kaushal Power And Steel Private Limited on 22 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-39
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            [COMMERCIAL DIVISION]

                                  EC-COM/2/2023

                      ORHAN SHIPPING PRIVATE LIMITED
                                   VS
                  KAUSHAL POWER AND STEEL PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd May, 2024 Appearance:

Ms. SaradaHariharan, Adv.

The Court: It is submitted on behalf of the award holder that despite having

entered appearance, the award debtor remains deliberately absent.

In such circumstances, let this matter appear on 13 June, 2024.

In the meantime, the award holder is directed to serve a notice on the

judgment debtor and file an Affidavit of Service on the returnable date.

Affidavit of Service filed on behalf of the award holder be kept with the

records.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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