Shivani Properties Pvt. Ltd vs Rajeev Lochan
2024 Latest Caselaw 1785 Cal/2

Calcutta High Court

Shivani Properties Pvt. Ltd vs Rajeev Lochan on 13 May, 2024

OD-14
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                           EC /520/2019
        IA NO. GA/1/2023, GA/2/2023,GA/3/2024, GA/4/2024

                        IN THE MATTER OF:
                   SHIVANI PROPERTIES PVT. LTD.
                                VS
                         RAJEEV LOCHAN

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 13th May, 2024

Appearance:

Mr. Aritra Basu,Adv.

Mr. Iftekar Munshi, Adv.

For applicant Mr. Rahul Karmakar, Adv.(VC) Mrs. Arunima Lala Sengupta,Adv.

Mr. Suman Majumder, Adv.

For decree holder Mr. Pratip Mukherjee, Adv.

Mr. Ranjit Singh, Adv.

For judgment debtor

The Court : Learned counsel for the applicant Usha Devi has

submitted one written undertaking as per direction of this Court.

Learned counsel appearing for the decree holder has sought

for an accommodation for coming back with instruction.

List the matter on 21st May, 2024 for further hearing.

(APURBA SINHA RAY, J.)

sb/