E.D. Enterprise Private Limited vs Kaiser Begum And Anr
2024 Latest Caselaw 1779 Cal/2

Calcutta High Court

E.D. Enterprise Private Limited vs Kaiser Begum And Anr on 13 May, 2024

OCD-1


                 IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                        (COMMERCIAL DIVISION)

                            EC/304/2023
                         IN THE MATTER OF:
                 E.D. ENTERPRISE PRIVATE LIMITED
                                 VS
                      KAISER BEGUM AND ANR.



BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 13th May, 2024 Appearance:

Ms.Brinda Sen Gupta, Adv.

For decree holder Mr. Arik Banerjee, Adv.

Mr. Arijit Roy, Adv.

Mr. P.P. Mukherjee, Adv. For judgment debtor

The Court : Learned counsel for the decree holder has

sought for an accommodation as her senior is not readily available.

List the matter on 10th June, 2024.

(APURBA SINHA RAY, J.)

sb/