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Samsul Huda Laskar vs Kolkata Municipal Corporation And Ors
2024 Latest Caselaw 1747 Cal/2

Citation : 2024 Latest Caselaw 1747 Cal/2
Judgement Date : 10 May, 2024

Calcutta High Court

Samsul Huda Laskar vs Kolkata Municipal Corporation And Ors on 10 May, 2024

OD -8

                                 ORDER SHEET

                               WPO/1149/2021
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                        SAMSUL HUDA LASKAR
                                 VS
               KOLKATA MUNICIPAL CORPORATION AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date: 10th May, 2024.

Appearance:

Mr. Sakya Sen, Adv.

Mr. Arindam Paul, Adv. Ms. Debarati Das, Adv. ...For the petitioner

Mr. Alak Kumar Ghosh, Adv. Mr. Dwijadas Chakraborty, Adv.

...for KMC

Mr. Sourav Kr. Mukherjee, Adv.

Ms. Sahana Pal, Adv. Mr. Souhardya Mitra, Adv. ...for the Official Liquidator

The Court: The matter is reserved for judgment.

(RAI CHATTOPADHYAY, J.)

TR/

 
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