J.H. Industrial Corporation vs Vijendra Kumar Goel
2024 Latest Caselaw 1723 Cal/2

Calcutta High Court

J.H. Industrial Corporation vs Vijendra Kumar Goel on 9 May, 2024

OD-8
                     IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                             EC/507/2016
              IA NO. GA/1/2023, GA/2/2023/GA/4/2024
                          IN THE MATTER OF:
                   J.H. INDUSTRIAL CORPORATION
                                  VS
                       VIJENDRA KUMAR GOEL

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 9th May, 2024 Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. S.G. Muskara, Adv.

For decree holder Ms. Shipra Santra, Adv. For judgment debtor

The Court : Learned counsel for the judgment debtor has

sought for an accommodation as her senior is not available today.

List the matter on 13th May, 2024.

(APURBA SINHA RAY, J.)

sb/