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I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2024 Latest Caselaw 1696 Cal/2

Citation : 2024 Latest Caselaw 1696 Cal/2
Judgement Date : 7 May, 2024

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 7 May, 2024

OD-4                      ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                EC/281/2021

                       I. G. E. (INDIA) PRIVATE LIMITED
                                        VS
                      LARICA INFRASTRUCTURE LIMITED


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 7th May, 2024.

Appearance:

Mr. Debdutta Sen, Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Ms. Ledia Dasgupta, Adv.

... for the plaintiff.

Mr. Manish Paul, Adv.

... for the judgment debtor.

The Court : Director Mr. Satish Lakhotia on behalf of the judgment

debtor company is examined in part.

Learned Counsel has sought for accommodation since the witness has

submitted that he shall produce certain documents before this Court if he is

permitted to do so.

List the matter on 21st May, 2024 at 12.45 p.m. along with

EC/370/2023.

(APURBA SINHA RAY, J.)

mg

 
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