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Indusind Bank Limited vs Dilip Choudhury And Anr
2024 Latest Caselaw 1693 Cal/2

Citation : 2024 Latest Caselaw 1693 Cal/2
Judgement Date : 7 May, 2024

Calcutta High Court

Indusind Bank Limited vs Dilip Choudhury And Anr on 7 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-28
                      IN THE HIGH COURT AT CALCUTTA
                     SPECIAL JURISDICTION [CONTEMPT]
                               ORIGINAL SIDE



                                 CC/119/2023

                          INDUSIND BANK LIMITED
                                    VS
                         DILIP CHOUDHURY AND ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th May, 2024.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Mr. Pratip Mukherjee, Adv. Ms. Srijani Ghosh, Adv.

Ms. Indrani Majumdar, Adv.

...for petitioner.

Mr. Sabyasachi Bhattacharjee, Adv.

...for judgment debtor.

The Court: Both parties pray for an adjournment. In compliance with the

orders of Court, necessary payments are handed over to the petitioner.

Let this matter appear on 21 May, 2024.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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