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Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd. And Ors
2024 Latest Caselaw 1683 Cal/2

Citation : 2024 Latest Caselaw 1683 Cal/2
Judgement Date : 6 May, 2024

Calcutta High Court

Prem Kumar Chowdhury vs Jiyajeerao Cotton Mills Ltd. And Ors on 6 May, 2024

ORDER SHEET
                                                                                   O-2

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION


                              EC No. 278 of 2022
                           PREM KUMAR CHOWDHURY
                                  VERSUS
                    JIYAJEERAO COTTON MILLS LTD. AND ORS.

   BEFORE:
   The Hon'ble JUSTICE APURBA SINHA RAY

Date: 6th May, 2024.

Appearance:

Mr. Aniruddha Agarwalla, Adv.

Ms. P. Garain, Adv.

For the Decree-holder.

Mr. Prabhat Srivastava, Adv.

For the Judgment Debtor No.3.

The Court:- This matter is placed at my instance.

It appears from the order dated 28.3.2024 that there is a

typographical mistake in paragraph 5 of the said order. In the course of quoting

the excerpts from the relevant decree it has mentioned that the cause of action

has arisen on "thirteenth day of July, 2007" which should be read as "thirtieth

July, 2007".

Necessary corrections be incorporated in the order dated 28th March,

2024 accordingly.

All other contents of the said order shall remain unchanged.

The application (GA) has already been disposed of.

(APURBA SINHA RAY, J.)

snn.

 
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