E.D. Enterprise Private Limited vs Kaiser Begum And Anr
2024 Latest Caselaw 1610 Cal/2

Calcutta High Court

E.D. Enterprise Private Limited vs Kaiser Begum And Anr on 2 May, 2024

OCD-1
                     IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                 EC /304/2023

                          IN THE MATTER OF:
                  E.D. ENTERPRISE PRIVATE LIMITED
                                  VS
                       KAISER BEGUM AND ANR.


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 2nd May, 2024

Appearance:

Mr. Meghajit Mukherjee, Adv.

For decree holder

Mr. Arik Banerjee, Adv.

Mr. Arijit Roy, Adv.

Mr. P.P. Banerjee, Adv.

For judgment debtors

The Court : The learned Receiver has submitted a report

after completion of inventory upon serving copies on the learned

counsel for the parties.

Let the report be taken on record.

Learned counsel for the parties have sought for

accommodation.

List the matter for hearing on 13th May, 2024.

(APURBA SINHA RAY, J.)

sg.