Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors
2024 Latest Caselaw 1609 Cal/2

Calcutta High Court

Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors on 2 May, 2024

OD-6


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                   EC/211/2022
                                 IA NO. GA/1/2023


                          FAIRDEAL SUPPLIES LIMITED
                                     VS
                         BIJAY KUMAR KANDOI AND ORS.


      BEFORE:
      The Hon'ble JUSTICE APURBA SINHA RAY

Date: 2nd May, 2024 Appearance:

Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

...for the decree-holder

Mr. A.P. Agarwalla, Adv.

...for the judgment-debtors

The Court:- Learned counsel for the decree-holder has sought for an

accommodation.

Learned counsel for the judgment-debtor is also present.

List the matter on 13th June, 2024.

The interim order is extended till 15th June, 2024 or until further

orders.

(APURBA SINHA RAY, J.)

sg.