Sri Gopendra Nath Bhanja vs Sri Gautam Bhanja And Ors
2024 Latest Caselaw 2068 Cal/2

Calcutta High Court

Sri Gopendra Nath Bhanja vs Sri Gautam Bhanja And Ors on 12 June, 2024

OD-5
                               ORDER SHEET

                                CSOS/1/2023

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                       SRI GOPENDRA NATH BHANJA
                                  Vs
                      SRI GAUTAM BHANJA AND ORS.

BEFORE :
The Hon'ble JUSTICE KRISHNA RAO

Date : June 12, 2024.

Appearance :

Mr. Souvick Mitra, Adv.

... for the plaintiff.

Mr. Akash Dutta, Adv.

...For defendant No.13

The Court :-Mr. Souvick Mitra, learned Counsel, is appearing for the

plaintiff and Mr. Akash Dutta, learned Counsel, is appearing for the defendant

No.13.

This Court has fixed the matter for CAV but when preparing the

judgment the Court finds that some clarifications are required and accordingly

the matter was listed as "To Be Mentioned".

Learned Counsel for the plaintiff and the defendant No.13 submits

that they will file the affidavit by enclosing the proposed plan which would be

constructed by the defendant No.13.

Let the said affidavit along with the proposed plaint be filed by 19 th

June, 2024.

List the matter on 19th June, 2024 as "To Be Mentioned".

(KRISHNA RAO, J.)

S.De