Jaspal Singh Chandhok vs Sri Gobin Chand Seal
2024 Latest Caselaw 287 Cal/2

Calcutta High Court

Jaspal Singh Chandhok vs Sri Gobin Chand Seal on 25 January, 2024

OD-8
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/364/2021
                            JASPAL SINGH CHANDHOK
                                      VS
                             SRI GOBIN CHAND SEAL
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 25th January, 2024.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Somali Mukhopadhyay, Adv.

...for the decree-holder.

Mr. Anirban Kar, Adv.

Mr.Munshi Ashiq Elahi, Adv.

Mr. Parimal Bhattacharjee, Adv.

Ms. Sima Mazumdar, Adv.

...for the judgement-debtor.

The Court: Learned Counsel for the decree-holder commences his

submission so far as the point of maintainability of the execution petition raised

by learned Counsel for the judgment-debtor, but does not conclude.

List the matter on January 30, 2024 for further hearing.

(APURBA SINHA RAY, J.)

s.pal