M/S. Rana Chairs vs Director General (Town Planning)
2024 Latest Caselaw 263 Cal/2

Calcutta High Court

M/S. Rana Chairs vs Director General (Town Planning) on 24 January, 2024

OD-6 & 7
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                    EC/5/2017
                                IA NO: GA/4/2023

                         M/S. RANA CHAIRS
                                VS
           DIRECTOR GENERAL (TOWN PLANNING), K.M.C. AND ORS

                                         &

                                   EC/55/2017

                          M/S. RANA CHAIRS
                                 VS
            DIRECTOR GENERAL (TOWN PLANNING) K.M.C.AND ORS

       BEFORE:
       The Hon'ble JUSTICE APURBA SINHA RAY

Date: 24th January, 2024.

Appearance:

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Arijit Dey, Adv.

Mr. Altamash Alim, Adv.

Mr. Rupak Ghosh, Adv.

Mr. Chanchal Kumar Dutt, Adv.

Ms. Krishna Mullick, Adv.

The Court: Learned Counsel for the judgment debtor has concluded

his submission on the point of law.

List the matter on 5th February, 2024 'for orders'.

(APURBA SINHA RAY, J.)

S.De