M/S. Graphite India Limited vs Asst/Deputy Commissioner Of Income Tax
2024 Latest Caselaw 412 Cal/2

Calcutta High Court

M/S. Graphite India Limited vs Asst/Deputy Commissioner Of Income Tax on 2 February, 2024

Author: Kausik Chanda

Bench: Kausik Chanda

OD-2
                                ORDER SHEET
                                WPO/2557/2022

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE

                     M/S. GRAPHITE INDIA LIMITED
                                 VS
      ASST/DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE KAUSIK CHANDA
      Date : 2nd February, 2024

                                                                      Appearance:
                                                          Mr. Somak Basu, Adv.
                                                               ..for the petitioner

                                                        Mr. Vipul Kundalia, Adv.
                                                         Mr. Amit Sharma, Adv.
                                                            ..for the respondents

The Court:- It has been submitted by the parties before this Court that

in dealing with about 500 writ petitions with similar issue as one involved in

this writ petition, a co-ordinate Bench has reserved its judgment.

To avoid any conflicting decision, list this matter after two months

under the same heading.

Interim order shall continue for a further period of three months from

date.

(KAUSIK CHANDA, J.)

kc.