Rajesh Sardarmal Jain vs Sri Sandeep Goyal & Anr
2024 Latest Caselaw 2735 Cal/2

Calcutta High Court

Rajesh Sardarmal Jain vs Sri Sandeep Goyal & Anr on 28 August, 2024

OD-35                            ORDER SHEET

                          IA No.GA/1/2023
                                 IN
                            EC/180/2023
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION


                         RAJESH SARDARMAL JAIN
                                  VS.
                        SRI SANDEEP GOYAL & ANR.


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 28th August, 2024.

Mr. Harshit Dhingra (VC), Mr. Akash Dutta, Mr. Z. Sultan, Advocates for the decree holder.

Mr. Krishnaraj Thaker (VC), Mr. Rohit Banerjee, Mr. Suryaneel Das, Mr. Dhruv Chadha, Mr. Aditya Mondal, Advocates for judgment debtors.

The Court : Heard Mr. Dhingra, learned Advocate for the decree

holder who concludes his arguments.

Mr. Krishnaraj Thaker, learned Advocate for the judgment debtors

also concludes his reply.

The hearing of the application is concluded.

Judgment is reserved and made CAV.

(BIVAS PATTANAYAK, J.)

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