Sukumar Ray vs Messrs Indo Industrial Services And Ors
2024 Latest Caselaw 2726 Cal/2

Calcutta High Court

Sukumar Ray vs Messrs Indo Industrial Services And Ors on 28 August, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

                                                                   OD - 19

ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                              EC/1/2024

                         SUKUMAR RAY
                             VS
           MESSRS INDO INDUSTRIAL SERVICES AND ORS

BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 28th August, 2024.

Appearance:

Mr. Shounak Mukherjee, Adv.

Ms. Dipanwita Das, Adv.

. . .for the award-holder.

The Court: None appears for the award debtor no.4 today.

In view of a resolution taken by the Bar and the inconvenience

that might be caused today due to a 'Bandh' called by a political party,

as a last chance to the award-debtor no.4 to appear, let the matter

stand adjourned till tomorrow, when it will be listed under the

heading "Examination of the Judgment Debtor".

It is made clear in the event the award-debtor no.4 is not

represented when the matter is next called on, the matter will be

disposed of and/or appropriate orders may be passed in the absence

of the absentee award-debtor(s).

(SABYASACHI BHATTACHARYYA, J.)

Sm/sn