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Biswanath Hosiery Mills Limited And Anr vs Micky Metals Limited
2024 Latest Caselaw 2688 Cal/2

Citation : 2024 Latest Caselaw 2688 Cal/2
Judgement Date : 22 August, 2024

Calcutta High Court

Biswanath Hosiery Mills Limited And Anr vs Micky Metals Limited on 22 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-8
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                                  IP-COM/9/2024
                               [OLD NO CS/113/2020]

                  BISWANATH HOSIERY MILLS LIMITED AND ANR
                                    VS
                           MICKY METALS LIMITED

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 22nd August, 2024.

Appearance:

Mr. Debnath Ghosh,Adv. Mr. Sarosij Dasgupta,Adv. Mr. Sanjay Ginodia, Adv. Mr.Sushovit Dutt Majumder, Adv.

Ms. Mini Agarwal,Adv. ...for the plaintiffs.

Ms. Amrita Pandey,Adv. Ms. Bipasha Jaiswal,Adv.

...for the defendant.

The Court:- Argument is concluded.

Reserved for Judgment.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)

 
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