Indusind Bank Limited vs Rachna Jaiswal & Anr
2024 Latest Caselaw 2681 Cal/2

Calcutta High Court

Indusind Bank Limited vs Rachna Jaiswal & Anr on 22 August, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-16

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/396/2016

                              INDUSIND BANK LIMITED
                                       VS
                              RACHNA JAISWAL & ANR.

BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 22nd August, 2024

Appearance:

Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

Mr. Sayani Gupta, Adv.

...for the award-holder

Mr. Supratik Ray, Adv.

Ms. A. Mukherjee, Adv.

...for the judgment-debtors

The Court:- The parties are exploring options for amicable settlement.

Hence, let the matter stand over till September 5, 2024.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag