Karnani Properties Ltd vs J. S. India Pvt. Ltd
2024 Latest Caselaw 2644 Cal/2

Calcutta High Court

Karnani Properties Ltd vs J. S. India Pvt. Ltd on 20 August, 2024

OCD-48
                                  ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                               CS-COM/253/2024
                              [Old No. CS/60/2021]
                          IA No.GA/1/2021, GA/2/2021

                           KARNANI PROPERTIES LTD
                                      -VS-
                             J. S. INDIA PVT. LTD.


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date : August 20, 2024.

Appearance:

Mr. Shaunak Mukhopadhyay, Adv.

Ms. Anuradha Poddar, Adv.

... for the plaintiff

Ms. Somali Mukhopadhyay, Adv.

... for the defendant

The Court : Mr. Shounak Mukhopadhyay, learned Advocate, is

appearing for the plaintiff. Ms. Somali Mukhopadhyay, learned Advocate, is

appearing for the defendant.

The plaintiff has filed an application being GA/2/2021 praying for

summary judgment.

The defendant has already filed affidavit in opposition and the

plaintiff has filed affidavit in reply.

Let the matter appear on 17th September, 2024 at 3:00 pm for

hearing of GA/2/2021.

(KRISHNA RAO, J.) RS