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Sajarul Rahaman And Anr vs Srei Equipment Finance Limited And Anr
2024 Latest Caselaw 2619 Cal/2

Citation : 2024 Latest Caselaw 2619 Cal/2
Judgement Date : 19 August, 2024

Calcutta High Court

Sajarul Rahaman And Anr vs Srei Equipment Finance Limited And Anr on 19 August, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OCD-1-9
              IN THE HIGH COURT AT CALCUTTA
               Ordinary Original Civil Jurisdiction
                        ORIGINAL SIDE
                     [Commercial Division]

                      AP-COM/304/2024
                  [Old case no. AP/250/2023
                         AP/262/2023]

                 SAJARUL RAHAMAN AND ANR.
                            VS
          SREI EQUIPMENT FINANCE LIMITED AND ANR.

                              With

                      AP-COM/305/2024

                 SAJARUL RAHAMAN AND ANR.
                            VS
          SREI EQUIPMENT FINANCE LIMITED AND ANR.

                              With

                      AP-COM/314/2024

                    ANAND KUMAR SINGH
                            VS
            M/S. SREI EQUIPMENT FINANCE LIMITED

                              With

                      AP-COM/319/2024

                    ANAND KUMAR SINGH
                            VS
             M/S. SREI EQUIPMENT FINANCE LTD.

                              With

                      AP-COM/347/2024

           M/S KETAN CONSTRUCTIONS LTD AND ORS
                            VS
                SREI EQUIPMENT FINANCE LTD

                              With

                      AP-COM/348/2024

           M/S KETAN CONSTRUCTIONS LTD AND ORS
                            VS
                SREI EQUIPMENT FINANCE LTD
                                    2

                                 With

                           AP-COM/349/2024

                M/S KETAN CONSTRUCTIONS LTD AND ORS
                                 VS
                     SREI EQUIPMENT FINANCE LTD

                                 With

                           AP-COM/350/2024

                M/S KETAN CONSTRUCTIONS LTD AND ORS
                                 VS
                     SREI EQUIPMENT FINANCE LTD

                                 With

                           AP-COM/351/2024

                M/S KETAN CONSTRUCTIONS LTD AND ORS
                                 VS
                     SREI EQUIPMENT FINANCE LTD


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date : 19th August, 2024

                                                                    Appearance:
                                                           Mr. S.E. Huda, Adv.
                                                         Mr. Himadri Roy, Adv.
                                                      Mr. Sk Aptabuddin, Adv.
                                          ...for the petitioner in item nos.1 & 2.

                                                  Mr. Swatarup Banerjee, Adv.
                                                       Mr. Sariful Haque, Adv.
                                                Mr. Saubhik Chowdhury, Adv.
                                               Ms. Prarthana Singha Roy, Adv.
                                        ...for the respondent in item nos.1 to 9.

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Mr. Avishek Guha, Adv.

Ms. Enakshi Saha, Adv.

...for the respondent in item nos.3 & 4

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Mr. Rajib Mullick, Adv.

Ms. Sonia Mukherjee, Adv.

...for the respondent in item no.1 & 2

The Court:- The written notes of arguments filed by the respondents be

kept on record. Hearing is concluded and the matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

SP/

 
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