Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf And Anr
2024 Latest Caselaw 2598 Cal/2

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf And Anr on 13 August, 2024

OD-7

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         IA NO. GA/4/2023
                                 IN
                           EC/125/2015
                       IN THE MATTER OF :
        SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                 VS
                     NAWAB YOSSUF AND ANR.

BEFORE:

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date 13th August, 2024.

Appearance:

Mr. Deepak Jain, Adv.

Mr. Sarbajit Mukherjee, Adv. Mr. Abhishek Dutta, Adv.

For decree holder Mr. Debnath Ghosh. Adv. Ms. Sananda Ganguli, Adv.

For judgment debtor

THE COURT: Mr. Debnath Ghosh, learned advocate appearing for the

judgment debtor seeks accommodation.

List this matter on 21st August, 2024 at 12.45 P.M.

[BIVAS PATTANAYAK, J.]

sb/