F. C. I Workers Union And Ors vs Food Corporation Of India And Anr
2024 Latest Caselaw 2592 Cal/2

Calcutta High Court

F. C. I Workers Union And Ors vs Food Corporation Of India And Anr on 13 August, 2024

OD-1, 2 & 3
                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                          ORIGINAL SIDE

                           WPO/969/2022
                               WITH
                         WPA/19410/2021
                            CAN/9/2024
                          WPA/2704/2022
                          WPA/5547/2022
                         WPA/17727/2022
                         IA NO: GA/2/2023

                 F. C. I WORKERS UNION AND ORS.
                               VS
               FOOD CORPORATION OF INDIA AND ANR.

                                WITH

                          WPO/1000/2022
                         IA NO: GA/1/2022

        FOOD CORPORATION OF INDIA SHRAMIK UNION AND ORS.
                              VS
              FOOD CORPORATION OF INDIA AND ANR.

                                WITH

                          WPO/1828/2022
                         IA NO: GA/1/2022

                 F. C. I. WORKERS UNION AND ORS.
                                VS
               FOOD CORPORATION OF INDIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date : 13th August, 2024.


                                                                     Appearance:
                                                      Mr. Soumya Majumder, Adv.
                                                        Mr. Mainak Ganguly, Adv.
                                                         Ms. Sanjukta Dutta, Adv.
                        ...for the petitioners in WPO/969/2022 & WPO/1828/2022
                                     2


                                                         Mr. Victor Chatterjee, Adv.
                                                        Mr. Barnamoy Basak, Adv.
                                         ...for the petitioners in WPO/1000/2022,
                                          WPA/5547/2022 & WPA/17727/2022

                                             Mr. Partha Bhanja Chowdhury, Adv.
                                                     Mr. Ravi Kumar Dubey, Adv.
                                          ...for the petitioners in WPA/2704/2022

                                                         Mr. S. Majumder, Sr. Adv.
                                                               Mr. S. Barman, Adv.
                                         ...for the petitioners in WPA 19410/2021

                                                         Mr. L.K. Gupta, Sr. Adv.
                                              Mr. Kamal Kr. Chattopadhyay, Adv.
                                                      ...for the respondent F.C.I.

The Court: Hearing is concluded. Judgment is reserved.

(RAI CHATTOPADHYAY, J.)

kc.