Sumitra Bhattacharjee vs Suvankar Banerjee
2024 Latest Caselaw 2565 Cal/2

Calcutta High Court

Sumitra Bhattacharjee vs Suvankar Banerjee on 9 August, 2024

OD-43
                               ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                    EC/10/2024
                                 IA NO: GA/1/2024

                             SUMITRA BHATTACHARJEE
                                       VS
                               SUVANKAR BANERJEE
     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 9th August, 2024.

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Tiana Bhattacharyya, Adv. Mr. Dilip Kumar Ghosh, Adv.

... for the decree holder.

Ms. Noelle Banerjee, Adv. Mr. Dipak Dey, Adv.

Ms. Sucheta Mitra, Adv.

... for the judgment debtor.

The Court :- Affidavit-in-opposition to GA/1/2024 filed by the decree-

holder is taken on record.

Affidavit-in-reply filed by the judgment-debtor is also taken on record.

List this matter on 27th August, 2024.

(BIVAS PATTANAYAK, J.)

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