Citation : 2024 Latest Caselaw 2501 Cal/2
Judgement Date : 5 August, 2024
IA No: GA 1 of 2024
APOT No. 250 of 2023
with
TS No. 13 of 2016
IN THE HIGH COURT AT CALCUTTA
In appeal from its
TESTAMENTYARY & INTESTATE JURISDICTION
CIVIL APPELLATE JURISDICTION
In the goods of:
Arun Kumar Bhutoria (Deceased)
And
In the matter of:
Suchandra Bhutoria
Versus
Jagrit Bhutoria & Anr.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 5th August 2024
Appearance:
Mr. Siddhartha Mitra, Sr. Advocate
for the appellant
Mr. Sudip Deb, Advocate
for respondent no.1
Mr. Jishnu Choudhury, Advocate
Mr. Soumabho Ghose, Advocate
Mr. Aritra Basu, Advocate
Mr. B. Kumar, Advocate
Mr. I. Basu, Advocate
for respondent no.2
The Court: Hearing is concluded. CAV.
If the judgment in this appeal is not delivered by 9th August
2024, the Receiver will adjourn the meeting for a short period of time, not
more than one week.
(I. P. MUKERJI, J.)
..
(BISWAROOP CHOWDHURY, J.)
R. Bose
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