Kalpatru Agroforest Enterprises ... vs State Bank Of India And Anr
2024 Latest Caselaw 1243 Cal/2

Calcutta High Court

Kalpatru Agroforest Enterprises ... vs State Bank Of India And Anr on 2 April, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-7

                                         ORDER SHEET
                               IN THE HIGH COURT AT CALCUTTA
                                Ordinary Original Civil Jurisdiction
                                         ORIGINAL SIDE
                                      (Commercial Division)

                                      CS-COM/21/2024
                                    [OLD NO: CS/486/1998]

                        KALPATRU AGROFOREST ENTERPRISES PVT.LTD.
                                           VS
                               STATE BANK OF INDIA AND ANR.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 2nd April, 2024.

Appearance:

Mr. Suvasish Sengupta, Adv. Mr. Sarosij Dasgupta, Adv.

Mr. Balarko Sen, Adv. Mr. Subhra Das, Adv.

...for the plaintiff

The Court :- Hearing is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

T.O. A.R.(C.R.)