Amit Metallicks Limited & Anr vs Central Government Industrial ...
2023 Latest Caselaw 6603 Cal

27.09.2023
Item No.15
Court No.550
Saswata
                             W.P.A. 14143 of 2023
                         Amit Metallicks Limited & Anr.
                                     Versus
               Central Government Industrial Tribunal cum Labour
                              Court Asansol & Ors.

                  Mr. Surojit Dasgupta
                  Ms. Sanchari Chakraborty
                  Ms. Tanishka Khandewal
                                                  ... For the petitioners
                  Ms. Aparna Banerjee
                                                 ...For the respondents

1. As prayed for, leave is granted to the petitioner's

advocate-on-record to delete the Central

Government Industrial Tribunal cum Labour Court

at Asansol as also the Presiding Officer, Central

Government Industrial Tribunal cum Labour Court

at Asansol as party respondents from the cause

title.

2. Let such correction be carried out in course of

this day.

3. Hearing concluded and judgment reserved.

(Raja Basu Chowdhury, J.)