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Swapan Kumar Ghosh vs The Kolkata Municipal ...
2023 Latest Caselaw 6544 Cal

Citation : 2023 Latest Caselaw 6544 Cal
Judgement Date : 26 September, 2023

Calcutta High Court (Appellete Side)
Swapan Kumar Ghosh vs The Kolkata Municipal ... on 26 September, 2023

26.09.2023 Item No.23 Court No.6.

S. De F.M.A. 657 of 2022 Swapan Kumar Ghosh.

Vs The Kolkata Municipal Corporation & Ors.

Mr. Alak Kr. Ghosh, Mr. Purnendu Das, ...for the appellant. Mr. Biswajit Mukherjee, Mr. Swapan Kr. Debnath, ...for the K.M.C.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)

 
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