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Sushil Kumar Thard vs National Jute Manufactures
2023 Latest Caselaw 6254 Cal

Citation : 2023 Latest Caselaw 6254 Cal
Judgement Date : 18 September, 2023

Calcutta High Court (Appellete Side)
Sushil Kumar Thard vs National Jute Manufactures on 18 September, 2023
   Ct. 36
Item No.08
18.09.2023
 (Suvendu)

                           WPA 4751 of 2023
                                With
                           CAN 1 of 2023

                        Sushil Kumar Thard
                                  Vs.
                       National Jute Manufactures
                       Corporation Limited & Ors.



                     Mr. Suddhasatva Banerjee
                     Mr. P. Kar
                     Mr. Sagnik Majumdar
                                           ............for the petitioner

                     Mr. Aniruddha Chatterjee
                     Mr. Rahul Karmakar
                     Mr. Surya Prasad Chattapadhay
                     Mr. Sourav Guchhait
                                 ...........for the respondent nos. 1 & 2

Mr. Pourosh Bandyopadhyay Mr. Barnik Ghosh ...........for the respondent no.3

Learned counsel appearing for the

petitioner has handed up a clarificatory Note as

requested by the order dated 13th September,

2023.

List this matter on 29th September, 2023

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)

 
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