Nupur Basu vs Union Of India & Ors
2023 Latest Caselaw 6245 Cal

Citation : 2023 Latest Caselaw 6245 Cal
Judgement Date : 18 September, 2023

Calcutta High Court (Appellete Side)

Nupur Basu vs Union Of India & Ors on 18 September, 2023

S/L 30
18.9.2023
Court No.26
SD
                                 WPA 9463 of 2019

                                     Nupur Basu
                                          Vs.
                                 Union of India & Ors.

              Mr. Farooque Ali
                                                      ... for the Petitioner.
              Mr. Kumar Jyoti Tewari
                                          ... for the Respondent Nos.1 & 2.

Mr. D.N. Dey Mr. Bhaskar Mukherjee ... for the Respondent Nos.3-6.

Heard counsel appearing on behalf of the parties.

Parties are directed to file short notes of argument

along with the judgment they are relying upon within a

period of two weeks from date.

Let the matter appear three weeks hence.

(Shekhar B. Saraf, J.)

Download the LatestLaws.com Mobile App