Calcutta Pinjrapole Society vs R.S.I. Pvt. Ltd. Now Known As
2023 Latest Caselaw 5934 Cal

Dd   32   05.09.2023
     ML


                                       WPLRT 160 of 2014


                                Calcutta Pinjrapole Society
                                             Vs.
                               R.S.I. Pvt. Ltd. now known as
                                   R.S.I. (Pvt.) Ltd. & Ors.


                       Mr. Mrinal Kanti Ghosh,
                       Mr. Kushal Chatterjee,
                       Mr. Sunil Kumar Singhania,
                       Ms. Kalpana Singhania,
                       Ms. Twinkle Kaur, Advocates
                                     ... ... For the Petitioner

                   Mr. Subir Sannyal
                   Mr. Debjit Mukherjee,
                   Mr. Ayan Banerjee,
                   Mr. Mainak Gupta,
                   Mr. Prasun Mukherjee, Advocates
                                 ... ... For the private respondent

Mr. Soumitra Bandhyapadhyay, Ms. Suchana Banerjee, Advocates ... ...For the State

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)