Societe Das Products Nestle S.A. & ... vs Kit Kat Food Products & Anr
2023 Latest Caselaw 2654 Cal/2

OCD-1
                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE
                                     [Commercial Division]


                                          CS/48/2000

                    SOCIETE DAS PRODUCTS NESTLE S.A. & ANR.
                                      VS
                         KIT KAT FOOD PRODUCTS & ANR.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR
    Date : 21st September, 2023.

                                                                                   Appearance:
                                                                            Mr. S. Sharma, Adv.
                                                                               Mr. R. Dutt, Adv.
                                                                      Ms. S. Bhattacharya, Adv.
                                                                                    ..for plaintiff

          The Court:- Certain corrections were to be made in the cause title of the

judgment dated 31.07.2023 which are as follows:-

          1.

The word 'DES' shall be in place of the word 'DAS' and the word

'PRODUITS' shall be in place of the word 'PRODUCTS' in the name of

the plaintiff.

2. The word 'OTHERS' shall substitute the word 'ANR.' after the name of

the defendant.

3. The name of the learned Advocate for the plaintiff shall be 'Mamta'

instead of 'Mamota'. The changed name shall be 'Mrs. Mamta Jha'.

Let the corrections be carried out after the incorporation of uploaded

corrections in the server copy of the judgment.

(SUGATO MAJUMDAR, J.) D.Ghosh