Limited vs State Of West Bengal And Ors
2023 Latest Caselaw 2554 Cal/2

OD       -   2
                          IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE


                                        WPO/2380/2022

                                       RAMESHWAR PROPERTIES PRIVATE
                                       LIMITED
                                               -Versus-
                                       STATE OF WEST BENGAL AND ORS.

BEFORE :
THE HON'BLE JUSTICE SUVRA GHOSH

Date : 6th September, 2023 Appearance :

Mr.Suddhasatva Banerjee, Adv.

Mr. Soumabha Ghose, Adv.

Mr.Pushan Kar, Adv. Mr.Sagnik Manukder, Adv.

Ms.Ananya Das, Adv. ...for Rameshwar Properties Pvt. Ltd.

Mr.T.M. Siddiqui, Adv. Mr.Mrinal Kanti Ghosh, Adv.

..for the State.

Mr. Alak Kumar Ghosh, Adv. Mr.Gopal Chandra Das, Adv.

..for the KMC.

The Court : Arguments concluded. Judgment reserved.

(SUVRA GHOSH, J.)

S.Das/