Srmb Srijan Pvt. Ltd vs B. S. Sponge Pvt. Ltd
2023 Latest Caselaw 2510 Cal/2

                            IA No. GA 1 of 2023
                           APOT No. 292 of 2023
                                    with
                            CS No. 151 of 2023

                  IN THE HIGH COURT AT CALCUTTA
                           In appeal from its
                ORDINARY ORIGINAL CIVIL JURISDICTION
                   CIVIL APPELLATE JURISDICTION
                         (Commercial Division)


                           SRMB Srijan Pvt. Ltd.
                                     Versus
                           B. S. Sponge Pvt. Ltd.



Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 4th September 2023


                                                                      Appearance:
                                                  Mr. Debnath Ghosh, Advocate
                                                  Mr. Saptarshi Dutta, Advocate
                                                    Ms. Srinjita Ghosh, Advocate
                                                Mr. Pourush Kanti Pal, Advocate
                                               Mr. Shatanu Chatterjee, Advocate
                                                                 for the appellant
                                              Mr. Sayan Roychoudhury, Advocate
                                                    Mr. Paritosh Sinha, Advocate
                                                      Mr. K. K. Pandey, Advocate
                                                      Mr. K. Majumder, Advocate
                                                               for the respondent

The Court: We admit the appeal.

No stay of the impugned judgment and order is granted.

We expedite the hearing of the appeal.

As the respondent is represented by learned counsel, issuance and

service of the notice of appeal are dispensed with.

Advocate-on-record for the appellant is directed to file an informal

paper book in this court by 25th September 2023, serving a copy thereof

upon the advocate-on-record for the respondent atleast seven days before

the date of hearing of the appeal.

List the appeal for hearing on 9th October 2023.

The stay application (IA No. GA 1 of 2023) is disposed of.

As affidavits were not invited, allegations contained in the stay

application are deemed to have been not admitted.

(I. P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)

R. Bose