Poonawalla Fincorp Limited vs Vidhata Enterprise And Ors
2023 Latest Caselaw 2475 Cal/2

OCD-73
                                  ORDER SHEET

                                   EC/107/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                         POONAWALLA FINCORP LIMITED
                                    Versus
                         VIDHATA ENTERPRISE AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st September, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the petitioner

Ms. Sujata Choudhury, Adv.

...for the judgment-debtor no.2

The Court: The advocate-on-record of the award-debtor no.2 submits

that the award-debtor no.2 was present in Court on 21st July, 2023 but could

not be examined allegedly because of a political procession on that date.

List this matter on 22nd September, 2023.

The award-debtor no.2 must be present in Court for examination on that

date.

The award-debtor no.3, who is the wife of the award-debtor no.2, shall

file her affidavit of assets by 29th September, 2023.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar